LexMOHAMMAD RAFIQ,DINESH CHANDRA SOMANI
23 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 23 |
Disposal nature
| DISMISSED | 10 |
| PEREMPTORY | 6 |
| ALLOWED | 4 |
| DISPOSED OF | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- CHHINGAR SINGH S/O SHRI GOVIND SINGH v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT — Rajasthan High Court (2018-09-05)
- BHAGWAN SINGH AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-29)
- AZEEZ AND ORS v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-02-28)
- AJAY SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-30)
- SAMPAT @ SAMPATRAJ v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-22)
- MAHIPAL@GOPAL@MORPAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-22)
- UDAL SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-12)
- SANTA BAI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-12)
- BHAGWAN SINGH AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-11)
- SMT GUDDI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-08)