MOHAMMAD RAFIQ(CJ)

75 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• M/S.RAWANI CONSTRUCTION v. N.T.P.C.LTD. — Orissa High Court (2020-12-18)
• M/S. SARA INTERNATIONAL PRIVATE LIMITED v. SOUTH EASTERN RAILWAYS — Orissa High Court (2020-12-11)
• M/S.NATUREPRO BLOCARE INC v. M/S.PAM ENTERPRISE — Orissa High Court (2020-12-11)
• M/S.GARUDADWAJA STRUCTURES LTD. v. M/S. BISWABHARATI CONSTRUCTION AND ENGINEERING — Orissa High Court (2020-12-11)
• UTTAM BISWAL v. STATE OF ORISSA — Orissa High Court (2020-12-11)
• UDIT PR.BABU v. UNION OF INDIA — Orissa High Court (2020-12-11)
• M/S. KALINGA COMMERCIAL CORPORATION LTD v. M/S. NEELACHAL ISPAT NIGAM LTD. — Orissa High Court (2020-12-11)
• KOTHARI GENERAL TRADING LLC v. HALLPARK CONSULTANCY — Orissa High Court (2020-12-04)
• HYDERABAD PRECISION MFG CO.PVT LTD v. THE GENERAL MANAGER, ORDNANCE FACTORY,BADMAL — Orissa High Court (2020-11-27)
• BIPIN BIHARI NAYAK v. DIRECTOR DISTRIBUTION,SPECTRUM SOLUTIONS — Orissa High Court (2020-11-27)