LexMOHAMMAD RAFIQ(CJ),. C.R.DASH
24 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 24 |
Disposal nature
| Disposed Off | 22 |
| Withdrawn | 1 |
| Not Pressed | 1 |
Recent judgments
- M/S.KIPL PNMPL JV v. MAHANADI COALFIELDS LIMITED — Orissa High Court (2020-12-22)
- PREETI SNIGDHA AGASTI v. STATE OF ODISHA — Orissa High Court (2020-11-11)
- M/S.S.R.ALCOBEV PVT.LTD v. THE CHIEF ,MANAGER CUM AUTHORIZED OFFICER — Orissa High Court (2020-11-11)
- SUBASH CHANDRA DASH v. STATE OF ODISHA — Orissa High Court (2020-11-11)
- SAYED MUSTAQUE ALI v. REGISTRAR ODISHA ADMINISTRATIVE TRIBUNAL — Orissa High Court (2020-11-11)
- TAPAN KUMAR NANDA v. STATE OF ODISHA — Orissa High Court (2020-11-11)
- RAJASHREE MISHRA v. STATE OF ORISSA — Orissa High Court (2020-11-11)
- RAJENDRA KUMAR DASH v. STATE OF ODISHA — Orissa High Court (2020-11-11)
- ALEKHA KUMAR CHAKRA v. STATE OF ODISHA — Orissa High Court (2020-11-11)
- KEDARNATH MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2020-11-11)