MOHAMMAD RAFIQ

68 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• M/S HIM ELECTRICALS v. HPSEB LTD — Himachal Pradesh High Court (2022-05-20)
• D.C. CHANDEL v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-05-20)
• M/S MUKESH RANJAN CONTRACTORS v. HP CITY TRANSPORT AND BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY — Himachal Pradesh High Court (2022-05-13)
• M/S UBITECH (P) LTD v. HPSEB LTD — Himachal Pradesh High Court (2022-05-13)
• M/S UBITECH (P) LTD v. HPSEB LTD — Himachal Pradesh High Court (2022-05-13)
• M/S AMIT SINGLA PVT LTD v. BORDER ROADS ORGANIZATION — Himachal Pradesh High Court (2022-05-13)
• DHARMENDER v. PREM CHAND — Himachal Pradesh High Court (2022-05-09)
• MS POWER ELECTRO-MECH PVT LTD v. MS LANCO INFRATECH LTD — Himachal Pradesh High Court (2022-05-06)
• M/S OM METALS INFRAPROJECTS LTD (OMML) v. HPSEB LTD — Himachal Pradesh High Court (2022-05-06)
• DEEPAN LAL NEGI v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-04-28)