LexMOHAMMAD RAFIQ,BHALLA JAGDISH
38 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 38 |
Disposal nature
| DISMISSED | 28 |
| DISPOSED OF | 7 |
| ALLOWED | 1 |
| COMPROMISED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- S B B J v. C I T — Rajasthan High Court (2010-10-28)
- C.I.T.JAIPUR v. M/S.SUN SHINE GLASS INDUSTRIES — Rajasthan High Court (2010-10-28)
- THE COMMISSIONER NAGAR PARISHAD v. SHIV DHAM DHARMANAN AND ANR — Rajasthan High Court (2010-10-04)
- RAJ AGRICULAT UNIVERISTY v. DR H C SHARMA AND ORS — Rajasthan High Court (2010-09-27)
- M/S RAJENDRA SINGH BHAMBOO v. STATE OF RAJ and ORS — Rajasthan High Court (2010-09-24)
- SMT REKHA KUMARI AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-09-24)
- GOVNID SINGH v. STATE OF RAJASTHANandORS — Rajasthan High Court (2010-09-24)
- RETD AGRICULTURE EMPL OF AGRIL U v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-09-24)
- SURESH KUMAR and ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2010-09-08)
- CHITTARMAL v. ADDI DISTRICT JUDGE NO 2 SIKAR — Rajasthan High Court (2010-09-08)