MOHAMMAD RAFIQ,ASOPA PREM SHANKER

39 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• YOGENDRA SINGH @ BABLU v. STATE — Rajasthan High Court (2013-08-27)
• PURAN v. STATE — Rajasthan High Court (2013-08-27)
• SITARAM SAINI v. STATE — Rajasthan High Court (2013-08-27)
• HARI RAM v. STATE — Rajasthan High Court (2013-08-27)
• KUSUM SUTRAKAR v. C R CHOUDHARY AND OTHERS — Rajasthan High Court (2011-10-11)
• NAND GOPAL GOYAL v. R P S C AJMER andANR — Rajasthan High Court (2011-10-11)
• D A V MANAGEMENT COMMITTEE v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-08-06)
• RAMESHWAR LAL PANDEY v. D C SAMANT — Rajasthan High Court (2010-08-06)
• KARUNA SHARMA v. STATE OF RAJ and ORS — Rajasthan High Court (2010-08-06)
• MUNESH CHAND YADAV v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-08-06)