MOHAMMAD RAFIQ,ASHOK KUMAR GAUR

27 recorded High Court judgment(s) · 2016–2021

Courts

Disposal nature

Recent judgments

• SMT. MAMTA W/O SHRI MAHAVIR PRASAD JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-25)
• RAJASTHAN STATE COOPERATIVE OILSEED GROWERS FEDERATION LTD v. M/S SOLCON ENGINNERS PVT LTD — Rajasthan High Court (2019-08-22)
• RAJENDRA PRASAD S/O BHUDA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-05-20)
• GOVIND NARAYAN SHARMA v. RAJ HIGH COURT JODHPUR — Rajasthan High Court (2019-05-20)
• KALER ELECTRICALS PVT. LTD. v. RANSAR INDUSTRIES LIMITED — Rajasthan High Court (2019-05-02)
• RAMESH CHAND SAINI S/O CHAUTHMAL SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-12)
• GANPAT SINGH SON OF SHRI SUKHARAM v. UNION OF INDIA THROUGH SECRETARY — Rajasthan High Court (2018-11-29)
• INDIAN WIND POWER ASSOCIATION v. RAJASTHAN ELECTRICITY REGULATORYANDORS — Rajasthan High Court (2018-11-27)
• SMT. SARITA WIFE OF VIJENDRA SINGH v. ASHISH KUMAR SON OF SURESH KUMAR — Rajasthan High Court (2018-10-23)
• PARAMJEET SINGH SAHOTA v. U O I — Rajasthan High Court (2018-10-01)