LexMOHAMMAD RAFIQ,ARUN MISHRA
117 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 117 |
Disposal nature
| DISMISSED | 84 |
| DISPOSED OF | 28 |
| ALLOWED | 3 |
| PARTLY ALLOWED | 2 |
Recent judgments
- NAVIN GRAH NIRMAN SAHAKARI SAM v. ADDITIONAL COMMISIONER OF INCO — Rajasthan High Court (2012-03-26)
- NAVIN GRAH NIRMAN SAHAKARI SAM v. ADDITIONAL COMMISIONER OF INCO — Rajasthan High Court (2012-03-26)
- NAVIN GRAH NIRMAN SAHAKARI SAM v. ADDITIONAL COMMISIONER OF INCO — Rajasthan High Court (2012-03-26)
- DR PIYUSH SHARMA v. STATE MEDICAL AND HEALTH DEPORS — Rajasthan High Court (2012-01-24)
- RIKHAB CHAND JAIN v. UNION OF INDIA and ORS — Rajasthan High Court (2011-09-24)
- M/S QUIPOO CONSTRUCTION EQUI v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-28)
- M/S QUIPOO CONSTRUCTION EQUI v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-28)
- POORAN v. RAJ HIGH COURT JODHPUR and ANR — Rajasthan High Court (2011-03-28)
- NAVIN GRAH NIRMAN SAHAKARI SAM v. ADDITIONAL COMMISIONER OF INCO — Rajasthan High Court (2011-03-28)
- PAWAN KUMAR JAIN AND ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-23)