MOHAMMAD RAFIQ,ALOK SHARMA

57 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• RAJASTHAN URBAN INFRASTRUCTURE AND FINANCE DEVELOPMENT CORPORATION LTD. v. M/S M.C. SHARMA ASSOCIATED CONSULTANTS PVT. LTD. — Rajasthan High Court (2019-09-05)
• M/S KANAK RESOURCES MANAGEMENT LTD. v. MUNICIPAL COUNCIL — Rajasthan High Court (2019-09-05)
• M/S SINGH BILDMART PRIVATE LIMITED v. M/S ARYAROOP TOURISM AND CLUB RESORTS PRIVATE LIMITED — Rajasthan High Court (2019-09-05)
• ESS KAY FINCORP LIMITED v. SURESH CHAUDHARY S/O SHRI GANGA RAM CHOUDHARY — Rajasthan High Court (2019-09-05)
• MECH TECH MACHINES v. M/S SABOO SODIUM CHLORO LTD. — Rajasthan High Court (2019-09-05)
• RAJASTHAN STATE GANGA NAGAR SUGAR MILLS LTD. v. AGYA CROWN AND TOPS PVT. LTD. — Rajasthan High Court (2019-08-29)
• M/S KANAK RESOURCES MANAGEMENT LTD. v. MUNICIPAL COUNCIL — Rajasthan High Court (2019-08-29)
• M/S RITIKA VEGETABLES OIL PVT LTD. v. M/S DEEPAK VEGPRO PVT. LTD. — Rajasthan High Court (2019-08-22)
• ESS KAY FINCORP LIMITED v. SURESH CHOUDHARY S/O SHRI GANGA RAM CHOUDHARY — Rajasthan High Court (2019-08-22)
• EQUITAS SMALL FINANCE BANK LTD. v. NADIR S/O SHRI AABID — Rajasthan High Court (2019-08-22)