LexMOHAMMAD RAFIQ
24,531 recorded High Court judgment(s) · 2006–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 24531 |
Disposal nature
| DISPOSED OF | 9832 |
| DISMISSED | 7385 |
| ALLOWED | 5417 |
| PEREMPTORY | 843 |
| PARTLY ALLOWED | 420 |
| WITHDRAWN | 281 |
| PREMPTORY | 173 |
| (unspecified) | 83 |
Recent judgments
- VIJENDRA SINGH S/O SHRI RAM SWAROOP B/C JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-01)
- KAJOD MAL NITHARWAL S/O NOLARAM NITHARWAL B/C JAT v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2019-10-31)
- KAJAL KIRAN RAJAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
- SMT. KRISHNA v. STATE AND ORS — Rajasthan High Court (2019-09-19)
- BINJA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
- SMT. LAXMI BHATI v. STATE AND ORS — Rajasthan High Court (2019-09-19)
- RAJANI AGGARWAL v. STATE AND ORS — Rajasthan High Court (2019-09-19)
- KAMLA KUMARI KHARADI v. R. VENKATESHWARAN — Rajasthan High Court (2019-09-19)
- MAUSAMI KUMARI MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)
- RAJSHRI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-19)