MOHAMMAD NAWAZ,VENKATESH NAIK T

66 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• ASIM SHERIFF v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2026-06-05)
• CHRISTOPHER JASWANTH RAJ v. STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
• STATE OF KARNATAKA v. T NITHYANANDA — Karnataka High Court (2026-04-29)
• MR A K ASHRAF @ ASHRAF v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-29)
• SRI NAZEER AHMED v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-27)
• THE STATE BY v. CHARAN U M — Karnataka High Court (2026-04-25)
• MR SHAHID PASHA VALI v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2026-04-25)
• THE STATE OF KARNATAKA v. K VENKATARAMANA BHAT — Karnataka High Court (2026-04-22)
• SRI CHAN PASHA A. v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2026-04-22)
• BURUGAPPA @ BURUGA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-22)