MOHAMMAD NAWAZ,T. G. SHIVASHANKARE GOWDA

98 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

DISMISSED	51
ALLOWED AND REMANDED	11
ALLOWED	10
Partly Allowed	10
Dismissed for Non-Prosecution	7
DISPOSED	7
REJECTED	1
DROPPED	1

SRI.CHANDRASHEKAR S/O CHANNABASANAGOUDA HARTI v. SMT.MANJULA W/O CHANDRASHEKAR HARTI — Karnataka High Court (2025-01-30)
THE STATE OF KARNATAKA v. SHETTAPA BASAPPA WADDAR S/O BASAPPA — Karnataka High Court (2024-12-20)
SHRI SHETTAPPA S/O BASAPPA WADDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-20)
STATE OF KARNATAKA v. ANITHAMMA W/O T. ERANGAPPA, — Karnataka High Court (2024-09-21)
LAXMAN S/O. BAILAPPA BOJANAVAR v. YALLAWWA W/O.BAILAPPA BOJANAVAR — Karnataka High Court (2024-08-23)
M/S. V.K.G. STEEL AND ENERGY PVT. LTD., v. BADRINARAYAN NANDAKISHOR LADDA — Karnataka High Court (2024-08-09)
SHRI. C.H. MANILAL S/O. PATTABHIRAMAYYA v. K RAMACHANDRA RAJU S/O. ANJANEYA RAJU — Karnataka High Court (2024-07-26)
SHANKREPPA S/O. FAKIRAPPA PANDARI v. SMT. MUTTAWWA W/O. FAKIRAPPA PENDARI — Karnataka High Court (2024-07-26)
N.ANAND RAO S/O SRI.N.RANGAIAH v. SMT.K.R.RADHIKA W/O SRI. H. RAVINDRA — Karnataka High Court (2024-07-26)
CHANNABASAPPA S/O SANGANABASAPPA GUNDANAVAR v. SMT UMA W/O UDAY PUNED — Karnataka High Court (2024-07-26)