MOHAMMAD NAWAZ,RAJESH RAI K

209 recorded High Court judgment(s) · 2023–2023

Courts

Karnataka High Court

209

DISMISSED	68
Partly Allowed	55
DROPPED	35
ALLOWED AND REMANDED	17
ALLOWED	13
DISPOSED	13
Dismissed for Non-Prosecution	7
Abated	1

JANAKIRAM AND RAMULU AND ORS v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2023-10-13)
SHEKHAR v. THE STATE OF KARNATKA, — Karnataka High Court (2023-10-13)
BHEEMA RAO v. MALLIKARJUN — Karnataka High Court (2023-10-12)
DR. WILLIAM RAJASHEKAR v. ROOPA L AND ORS — Karnataka High Court (2023-10-12)
AMBANNA S/O SIDDAPPA TONAPE DIED BY LRS I) SIDDAMMA v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-10-12)
SALAUDDIN ABDUL GANISAB MUJAWAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-10-12)
SHIVAKUMAR S/O MAHANTHAPPA KONKAL v. BASAMMA W/O MAHANTHAPPA KONKAL AND ORS — Karnataka High Court (2023-10-11)
BANDENAVAZ v. THE STATE OF KARNATAKA — Karnataka High Court (2023-10-11)
SMT. BASAMMA L. GURIKAR v. THE SECRETARY TO GOVERNMENT AND ORS — Karnataka High Court (2023-10-11)
NINGAPPA AND ORS v. SADASHIV AND ANR — Karnataka High Court (2023-10-11)