MOHAMMAD NAWAZ,K S HEMALEKHA

172 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHARANAMMA v. DHULAMMA AND ORS — Karnataka High Court (2025-07-25)
• DR. GAVISIDDAPPA.H. PATIL v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2025-07-25)
• JAISHRI AND ORS v. MAHESHWARI AND ORS — Karnataka High Court (2025-07-25)
• SANGEETA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
• SURYAKANTH v. THE DEPUTY CHIEF ENGINEER — Karnataka High Court (2025-07-25)
• THE STATE OF KARNATAKA AND ANR v. MAHABOOB PATEL — Karnataka High Court (2025-07-25)
• MOHAMMED SHOUKAT ALI v. SMT SHILPA SHARMA, IAS — Karnataka High Court (2025-07-24)
• AMAN RAJ SINGH v. NIKITA — Karnataka High Court (2025-07-24)
• ISHAQ PASHA S/O KASHIM ALI JUNAIDI v. RAJENDRA KATARIA AND ORS — Karnataka High Court (2025-07-24)
• MALLAPPA S/O YALLAPPA UKKALI AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2025-07-23)