MOHAMMAD NAWAZ,H.G.RAMESH

146 recorded High Court judgment(s) · 2016–2018

Courts

Karnataka High Court

146

DISPOSED	93
DISMISSED	37
Dismissed for Non-Prosecution	12
Converted	1
ALLOWED	1
REJECTED	1
IA/Memo/VK/OP in disposal	1

V. KIRAN v. SMT. R.L.SANDHYA — Karnataka High Court (2018-07-13)
ALAN RYAN LOBO v. KARNATAKA EXAMINATIONS AUTHORITY — Karnataka High Court (2018-07-12)
MYLEPALLE VAIBHAVI v. KARNATAKA EXAMINATIONS AUTHORITY — Karnataka High Court (2018-07-12)
SMT S LEKHA v. NIL — Karnataka High Court (2018-07-11)
SMT. G. ROOPA v. SRI. C.K. PRAMOD KUMAR — Karnataka High Court (2018-07-11)
SRI RAMESH K V v. THE CHIEF ENGINEER — Karnataka High Court (2018-07-11)
DR MANIMALA v. THE KARNATAKA EXAMINATIONS AUTHORITY — Karnataka High Court (2018-07-11)
SRI B RAMACHANDRA ACHARY v. THE MANIPAL HIGH SCHOOL TRUST — Karnataka High Court (2018-07-11)
SRI DR MANJUNATHA H D v. THE STATE OF KARNATAKA — Karnataka High Court (2018-07-10)
HANUMANTHAPPA GUTTEDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-07-10)