MOHAMMAD NAWAZ,GEETHA K.B

47 recorded High Court judgment(s) · 2026–2026

Courts

Karnataka High Court

DISMISSED	18
ALLOWED	15
DISPOSED	8
Partly Allowed	4
ALLOWED AND REMANDED	1
Dismissed for Non-Prosecution	1

E.S. GANGAPPA S/O OSIDDALINGAPPA v. SRI.CHANDRAKANTH S/O Y. GANAPATHI KAMAT — Karnataka High Court (2026-02-16)
MOHAMMADHANIF S/O MOHMMADHUSSAI MELMURI v. GOUSIYABEGUM W/O ODAVALSAB BUDHIHAL — Karnataka High Court (2026-02-12)
MOHAMMADHANIF S/O MOHMMADHUSSAIN MELMURI v. GOUSIYABEGUM W/O DAVALSAB BUDHIHAL, — Karnataka High Court (2026-02-12)
BHAGYASHREE @ BHAGYA W/O NARAYAN KULKARNI v. RAMACHANDRA S/O HANUMANTHRAO KULKARNI — Karnataka High Court (2026-02-11)
ADAVAYYA S/O. SHANKARAYYA PUJER v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-10)
ANDANAYYA S/O YOGAYYA PATIL v. SOMASHEKARGOUDA S/O BASAVANTGOUDA PATIL — Karnataka High Court (2026-02-10)
ANAND S/O SHIVAPPA PRABHAKAR v. NUIKHIL S/O SIDDHARTH PRABHAKAR — Karnataka High Court (2026-02-09)
NIKHIL S/O SIDDHARTH PRABHAKAR, v. SHOBHADEVI W/O SHIVAPPA PRABHAKAR, — Karnataka High Court (2026-02-09)
MALLIKARJUN S/O VEERABHADRAPPA HOSUR SINCE DEAD BY HIS LRS v. SHRI. SHASHIDHAR S/O VEERABHADRAPPA HOSUR — Karnataka High Court (2026-02-06)
SMT MADHU W/O VISHWANATHARADDI JUMANAL v. SMT AMRUTA W/O VINAYARADDI JUMANAL — Karnataka High Court (2026-02-06)