MOHAMMAD NAWAZ,B.V.NAGARATHNA

30 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE MANAGEMENT OF NWKRTC v. CHANDRASHEKAAGOUDA S/O. HEMANAGOUDA PATIL — Karnataka High Court (2018-12-13)
• CHANDRASHEKARGOUDA S/O. HANUMANGOUDA PATIL v. MR. SIDDESHWAR N HEBBAL — Karnataka High Court (2018-12-13)
• HANAMARADDI S/O VENKARADDI ITAGI, v. SUMA @ NIRMALA W/O HANAMARADDI ITAGI, — Karnataka High Court (2018-11-05)
• DEEPAK S/O RAMESH S BHAT KOLIWAD v. SMT.ASHWINI W/O DEEPAK KOLIWAD — Karnataka High Court (2018-11-05)
• SRI.PHALAHARA SHIVAYOGESHWARA v. SRI.V.G. RAJAPUT — Karnataka High Court (2018-11-05)
• SMT.ANNAPURNA W/O RAMESH SANGANAGOUDAR, v. SHRI.GANGADHAR S/O ANNAPPA WALI, — Karnataka High Court (2018-11-05)
• THE NATIONAL INSURANCE CO. LTD. v. SMT.ANNAPURNA W/O RAMESH SANGANAGOUDAR — Karnataka High Court (2018-11-05)
• NARAYAN S/O SANNU MUDANGI v. RAMACHANDRA BOMMAYYA HOSAKATTA — Karnataka High Court (2018-11-02)
• THE MANAGEMENT OF NWKRTC v. TOPAJI S/O TIKARAM JORAPUR — Karnataka High Court (2018-11-02)
• TOPAJI S/O. TIKARAM JORAPUR v. MR. M. CHANDRASHEKARIAH — Karnataka High Court (2018-11-02)