MOHAMMAD NAWAZ,A.S.BOPANNA

190 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• TANISHA SANJAY v. KARNATAKA EXAMINATIONS AUTHORITY — Karnataka High Court (2018-08-31)
• SRI. DIWAKAR K MOREY v. THE UNION OF INDIA — Karnataka High Court (2018-08-31)
• ASSISTANT COMMISSIONER AND v. S.P. SWAMY — Karnataka High Court (2018-08-31)
• SRI. SHAIK MASTHAN v. STATE OF KARNATAKA — Karnataka High Court (2018-08-31)
• SRI.P.B.HANUMANTHARAYA v. SMT.VASANTHAMMA — Karnataka High Court (2018-08-31)
• SRI. NATESH D. B., KAS, v. THE STATE OF KARNATAKA — Karnataka High Court (2018-08-31)
• T M SRINIVAS v. THE COMMISSIONER, — Karnataka High Court (2018-08-31)
• YASHASWINI v. A S VASANTH KUMAR — Karnataka High Court (2018-08-31)
• J KUMARASWAMY v. THE DIRECTOR FOR PRIMARY FOR EDUCATION — Karnataka High Court (2018-08-31)
• SRI VASANTH KUMARA v. SMT LAKSHMI @ RAKSHITHA — Karnataka High Court (2018-08-31)