MITALI THAKURIA

26 recorded High Court judgment(s) · 2024–2025

Courts

Gauhati High Court

Disposed Of	20
Dismissed	3
Rejected	1
Closed	1
Dismissed on withdrawal with liberty to approach again	1

REV. EZANBEMO ODYUO AND 3 ORS v. THE LOTHA BAPTIST CHURCHES ASSOCIATION AND ANR — Gauhati High Court (2025-12-08)
THSITONGO SANGTAM @ TSIDONGO SANGTAM v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2025-05-28)
SHRI. HUKHETO YEPTHO v. THE COMMISSIONER NAGALAND AND 3 ORS — Gauhati High Court (2025-05-28)
SMTI. CHUBAMONGLA AO v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-05-26)
SHRI. SETHRIBA v. SMTI. CHUBASANGLA ANAR, IAS AND 7 ORS — Gauhati High Court (2025-05-26)
MR. L.NYAMNYEI K v. MR. J.ALAM,IAS AND 5 ORS — Gauhati High Court (2025-05-26)
SMTI. V. KHEVILI SUMI v. SHRI J ALAM, IAS AND 3 ORS — Gauhati High Court (2025-05-25)
MR. H. DASOU v. THE STATE OF NAGALAND — Gauhati High Court (2025-05-22)
DOSHEHE Y. SEMA v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2025-05-22)
SMTI ROBINA v. THE STATE OF NAGALAND — Gauhati High Court (2025-05-21)