MITALI THAKURIA

172 recorded High Court judgment(s) · 2022–2023

Courts

Gauhati High Court

172

Disposed Of	118
Allowed	25
Dismissed	14
Rejected	8
Dismissed On withdrawal no order for such liberty	4
Dismissed on withdrawal with liberty to approach again	3

Dibya Jyoti Neog v. Ejum Karbak — Gauhati High Court (2023-11-10)
Takar Rei and Anr. v. The State of AP and Anr. — Gauhati High Court (2023-11-09)
Praveen Kumar Jain v. The State of AP and Anr. — Gauhati High Court (2023-11-09)
Otok Padoh @ Gammi v. The Deputy Commissioner and 2 Ors. — Gauhati High Court (2023-11-09)
Nabam Taja and 2 Ors v. THE STATE OF AP — Gauhati High Court (2023-11-08)
Nitya @ Nibya Tayeng v. THE STATE OF AP — Gauhati High Court (2023-11-08)
Smti Rita Sharma v. The State of AP and Anr. — Gauhati High Court (2023-11-07)
HDFC, ERGO GEN. Ins. Co. Ltd. v. Hage Hinda and 2 Ors. — Gauhati High Court (2023-11-07)
Nyado Tao v. THE STATE OF AP — Gauhati High Court (2023-11-07)
Basi Jilen and Anr. v. THE STATE OF AP — Gauhati High Court (2023-11-07)