MITALI THAKURIA

3,849 recorded High Court judgment(s) · 2022–2026

Courts

Gauhati High Court

3849

Disposed Of	3578
Dismissed	65
Allowed	63
Dismissed On withdrawal no order for such liberty	48
Rejected	42
Dismissed on withdrawal with liberty to approach again	25
Closed	13
Dismissed As infractuous	11

Smti Techi Yamar and Anr v. The State of AP — Gauhati High Court (2026-06-04)
Likha Tolum and 2 Ors v. The State of AP — Gauhati High Court (2026-06-03)
Raja Jini v. The State of AP and 2 Ors — Gauhati High Court (2026-06-03)
Nyijum Rakshap and 2 Ors v. The State of AP — Gauhati High Court (2026-06-03)
National Insurance Co Ltd v. Smti Amiya Borbora and 2 Ors — Gauhati High Court (2026-06-02)
Smti Taring Yaja and Anr v. The State of AP — Gauhati High Court (2026-06-02)
Chow Chenam Namchoom v. The Chief Secretary and 4 Ors — Gauhati High Court (2026-06-02)
Smti Aparajita Borbora (Sharma) and Anr v. National Insurance Co Ltd and 2 Ors — Gauhati High Court (2026-06-02)
Nangram Sankio v. The State of AP — Gauhati High Court (2026-06-02)
Taguk Maruk v. The State of AP — Gauhati High Court (2026-06-02)