MITALI THAKURIA

189 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

189

Disposed Of	75
Allowed	50
Dismissed	48
Closed	8
Rejected	4
Dismissed For Non-prosecution	2
Dismissed on withdrawal with liberty to approach again	2

THE STATE OF ASSAM AND 2 ORS v. MD ARJU ALI AND ANR — Gauhati High Court (2026-03-09)
HINDUSTAN LATEX FAMILY PLANNING PROMOTION TRUST, v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2025-05-08)
SRI SANDIP KUMAR GHOSH v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2023-08-11)
SRI REDAUL HUSSAIN KHAN v. THE NATIONAL INVESTIGATING AGENCY — Gauhati High Court (2023-08-11)
SRI DEBASHISH BHATTACHARJEE @ BAPPI v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2023-08-11)
SRI JEWEL GARLOSA @ MIHIR BARMAN @ DEBOJIT SINGHA v. THE NATIONAL INVESTIGATING AGENCY and ANR — Gauhati High Court (2023-08-11)
SRI GOLON DAULAGOPU v. NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2023-08-11)
SRI JIBANGSHU PAUL v. NATIONAL INVESTIGATING AGENCY — Gauhati High Court (2023-08-11)
SRI MOHET HOJAI v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2023-08-11)
SRI JAYANTA KUMAR GHOSH v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2023-08-11)