LexMISS SAVITRI RATHO,. S.K.MISHRA
1,512 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1512 |
Disposal nature
| Disposed Off | 985 |
| Withdrawn | 273 |
| Dismissed | 180 |
| Infructuous | 31 |
| Allowed | 23 |
| Converted | 8 |
| Dropped | 5 |
| Lok Adalat Disposal | 3 |
Recent judgments
- JYOTI SANKAR PANDA v. JYOTIRMAYEE DASH — Orissa High Court (2021-10-07)
- HRITIKA MITRA v. THE REGISTRAR,RAVENSHAW UNIVERSITY — Orissa High Court (2021-10-07)
- STATE OF ODISHA v. SUNIL NAYAK — Orissa High Court (2021-10-07)
- M/S. HITECH EDIFICE PVT. LTD. v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HI TECH EDIFICE PVT. LTD. v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HI TECH EDIFICE PVT. LTD. v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HITECH EDIFICE PVT. LTD. v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HITECH EDIFICE PVT. LTD., BBSR v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HITECH EDIFICE PVT. LTD. v. UNION OF INDIA — Orissa High Court (2021-10-07)
- M/S. HI TECH EDIFICE PVT. LTD., KHURDA v. UNION OF INDIA — Orissa High Court (2021-10-07)