MISS SAVITRI RATHO,. MOHAMMAD RAFIQ(CJ)

65 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• ADHURI ENTERPRISE INDIA PRIVATE LIMITED v. ODISHA STATE MEDICAL CORPORATION LIMITED — Orissa High Court (2020-10-15)
• DR.SAUMYA RANJAN PATRA v. PRADIPTA KUMAR MOHAPATRA — Orissa High Court (2020-08-03)
• DR.SAUMYA RANJAN PATRA v. UNION OF INDIA — Orissa High Court (2020-08-03)
• RAJIB KU.PARIDA v. STATE OF ODISHA — Orissa High Court (2020-07-24)
• M/S.GOENKA ENTERPRISES v. STATE OF ODISHA — Orissa High Court (2020-07-03)
• PURI BHARAT SANCHAR NIGAM LTD v. UNION OF INDIA — Orissa High Court (2020-07-03)
• SHYAMA PRASAD DASH v. STATE OF ODISHA — Orissa High Court (2020-07-03)
• DADHIBAMANA DEVA DURGA PUJA COMMITTEE v. STATE OF ODISHA — Orissa High Court (2020-07-03)
• AMARENDRA PRADHAN v. THE HONBLE HC OF ORISSA — Orissa High Court (2020-07-03)
• SHREE SHREE SHREE BALADEV JEW THAKURA BIJE v. STATE OF ODISHA — Orissa High Court (2020-07-03)