LexMISS SAVITRI RATHO,. C.R.DASH
215 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 215 |
Disposal nature
| Disposed Off | 147 |
| Withdrawn | 28 |
| Converted | 18 |
| Dismissed | 14 |
| Dismissed For Default/Non-Prosecution | 5 |
| Infructuous | 2 |
| Not Pressed | 1 |
Recent judgments
- STATE OF ORISSA v. PANU@AJAYA SINGH — Orissa High Court (2022-03-04)
- ASHOK JAISWAL v. STATE OF ODISHA — Orissa High Court (2022-02-28)
- DEVI PRASAD DASH v. STATE OF ODISHA — Orissa High Court (2022-02-28)
- KARTICK PANDIT v. STATE OF ODISHA — Orissa High Court (2022-02-28)
- SAROJINI PALEI v. STATE OF ODISHA — Orissa High Court (2022-02-28)
- SAYEED KHAN v. STATE OF ODISHA — Orissa High Court (2022-02-24)
- BIJAY KUMAR ROUT v. SUPERINTENDENT OF POLICE,BHADRAK — Orissa High Court (2022-02-24)
- MAMATA SAHOO v. STATE OF ODISHA — Orissa High Court (2022-02-24)
- GURUMAN SINGH v. STATE and ORS. — Orissa High Court (2022-02-21)
- UDAYA CH.RAY v. S.P.KENDRAPARA — Orissa High Court (2022-02-21)