LexMISS SAVITRI RATHO
4,708 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 4708 |
Disposal nature
| Disposed Off | 1680 |
| Allowed | 1161 |
| Dismissed | 853 |
| Withdrawn | 489 |
| Lok Adalat Disposal | 141 |
| Infructuous | 118 |
| Rejected | 110 |
| Dismissed For Default/Non-Prosecution | 67 |
Recent judgments
- LAXMI KHATOI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- DHUPAL MOHAKUD v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- VICTIMS MOTHER v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- INFORMANT/MOTHER OF VICTIM v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- INFORMANT v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SANKAR PATEL v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- LAXMIKANT SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- INFORMANT v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- RAJENDRA PRATAP SINGHDEO v. STATE OF ORISSA — Orissa High Court (2026-05-21)
- UPENDRA PRASAD SAHOO v. STATE OF ODISHA — Orissa High Court (2026-05-21)