LexMIR ALFAZ ALI, . NANI TAGIA
20 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 20 |
Disposal nature
| Disposed Of | 11 |
| Allowed | 8 |
| Dismissed On withdrawal no order for such liberty | 1 |
Recent judgments
- MD. USAB @ ISOB ALI v. THE STATE OF ASSAM — Gauhati High Court (2019-12-20)
- MD FARJUL ALI v. THE STATE OF ASSAM — Gauhati High Court (2019-12-20)
- KITAB ALI TALUKDAR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-12-19)
- NURUL MOLLAH AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-12-19)
- TUNU URANG v. THE STATE OF ASSAM — Gauhati High Court (2019-12-19)
- MD. KAZIM UDDIN v. THE NATIONAL INVESTIGATION AGENCY (NIA) — Gauhati High Court (2019-12-18)
- MD TURAB ALI AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-12-18)
- PRABHAT GOGOI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-12-17)
- NABIN GOGOI @ ROBIN v. THE STATE OF ASSAM — Gauhati High Court (2019-12-17)
- MD. KAJIMUDDIN v. NATIONAL INVESTIGATION AGENCY (NIA) — Gauhati High Court (2019-12-16)