LexMIR ALFAZ ALI, . MANISH CHOUDHURY
51 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 51 |
Disposal nature
| Disposed Of | 34 |
| Allowed | 14 |
| Dismissed | 2 |
| Dismissed As infractuous | 1 |
Recent judgments
- NAWAS SARIF v. THE UNION OF INDIA — Gauhati High Court (2021-03-25)
- N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM HEMANTA SINGH v. NATIONAL INVESTIGATION AGENCY (NIA) — Gauhati High Court (2021-03-25)
- MD MOFIZUDDIN AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-02-26)
- MD ABDUL AZIT AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-02-26)
- NIZAM UDDIN SEIKH v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-02-26)
- SATTAR ALI v. STATE OF ASSAM AND ANR — Gauhati High Court (2021-02-26)
- MD. ABDUL SALAM v. THE STATE OF ASSAM — Gauhati High Court (2021-02-12)
- SHRI JAGANNATH PATRA AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-02-12)
- BIPUL KHAN @ KHAUND v. THE STATE OF ASSAM — Gauhati High Court (2021-02-11)
- NIRMAL CHOUHAN v. THE STATE OF ASSAM — Gauhati High Court (2021-02-11)