MIR ALFAZ ALI

24 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• SIDDEQUE AHMED and 2 ORS. v. THE STATE OF ASSAM and ANR. — Gauhati High Court (2021-02-19)
• SIDDEQUE AHMED AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-02-19)
• SIDDEQUE AHMED AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-02-19)
• SIDDEQUE AHMED and 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-02-19)
• SHILADITYA DEV v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-02-02)
• TARUN GOGOI v. DR. HIMANTA BISHWA SARMA — Gauhati High Court (2021-02-02)
• SHILADITYA DEV v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-01-25)
• NARENDRA KUMAR NATH and ANR v. STATE OF ASSAM and ANR — Gauhati High Court (2018-07-18)
• M/S KAMAKHYA TRANSFORMERS v. THE COMMISSIONER CENTRAL EXCISE AND SERVICE TAX — Gauhati High Court (2018-06-20)
• ABZAL HUSSAIN @ AFZOL HUSSAIN @ LALU MIA v. THE STATE OF MIZORAM — Gauhati High Court (2018-06-20)