MIR ALFAZ ALI

5,838 recorded High Court judgment(s) · 2018–2021

Courts

Gauhati High Court

5838

Disposed Of	4790
Allowed	666
Dismissed	190
Rejected	109
Dismissed On withdrawal no order for such liberty	45
Closed	11
Dismissed on withdrawal with liberty to approach again	9
Dismissed For default	8

KIRITI BARUAH @ KIRITI BARUA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-20)
NATIONAL INSURANCE COMPANY LIMITED v. SWARNA DUTTA AND 5 ORS. — Gauhati High Court (2021-04-07)
DWIJAMONI SINGH v. AMAL PAUL CHOUDHURY — Gauhati High Court (2021-04-07)
NATIONAL INSURANCE COMPANY LTD. v. BABUL MAHANTA @ BABUL CH. MAHANTA AND 2 ORS. — Gauhati High Court (2021-04-01)
NATIONAL INSURANCE COMPANY LTD. v. BABUL MAHANTA @ BABUL CH. MAHANTA AND 2 ORS. — Gauhati High Court (2021-04-01)
KIRAN CHANDRA CHOUDHURY AND 2 ORS. v. JYOTISH CHANDRA CHOUDHURY AND ANR. — Gauhati High Court (2021-04-01)
SAIFUL ISLAM v. STATE OF ASSAM AND ANR. — Gauhati High Court (2021-03-24)
FAIZULLA KHAN v. THE STATE OF ASSAM — Gauhati High Court (2021-03-17)
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD v. NORTH EASTERN CHEMICAL INDUSTRIES PVT LTD and 2 ORS — Gauhati High Court (2021-03-17)
NANDAN DAS v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-03-17)