MILIND N. JADHAV,NATIONAL LOK ADALAT

44 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• ORIENTAL INSURANCE COMPANY LTD v. SMT. SRUSHTI SHASHANK VAIDYA — Bombay High Court (2021-12-11)
• THE NEW INDIA ASSURANCE CO. LTD. v. MR. SUNDAR PHILIP RATHOD AND ORS — Bombay High Court (2021-12-11)
• THE INDIA ASSURANCE CO.LTD, v. 1. KAUSHABAI CHANGDEV CHAVAN AND ORS. — Bombay High Court (2021-12-11)
• KARNATAKA STATE BOARD TRANSPORT CORPORATION THROUGH THE MANAGER/SECRETARY v. MISS RENITO RONALD D'SOUZA AND ORS — Bombay High Court (2021-12-11)
• NEW INDIA ASSURANCE CO. LTD. v. MR. VASANT RAMCHANDRA BABAR AND ORS. — Bombay High Court (2021-12-11)
• THE NEW INDIA ASSURANCE CO. LTD. v. SMT. PRAFULLA DINKAR DEV AND ORS — Bombay High Court (2021-12-11)
• THE DIVISIONAL MANAGER,THE NEW INDIA ASSURANCE CO LTD v. HEERABAI UTTAM KOTHULE AND ORS — Bombay High Court (2021-12-11)
• THE DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO. LTD. ALIBAUG v. MR. VASANTRAO BHIKOBA MALI AND ORS. — Bombay High Court (2021-12-11)
• CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. THROUGH ITS MANAGER v. SHRI. PUNJARAM BHILA KHAIRNAR — Bombay High Court (2021-12-11)
• THE NEW INDIA ASSURANCE CO.LTD. v. SMT.RADHIKA PANDURANG ZITE AND ORS. — Bombay High Court (2021-12-11)