LexMIHIR KUMAR JHA
14,190 recorded High Court judgment(s) · 2009–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 14190 |
Disposal nature
| DISPOSED | 7386 |
| DISMISSED | 2810 |
| WITHDRAWN | 1789 |
| BAIL GRANTED | 936 |
| REJECTED | 544 |
| ALLOWED | 421 |
| D.F.D. FOR NON APPEARANCE | 254 |
| DISPOSAL WITH OBSERVATION | 28 |
Recent judgments
- SHIV SHANKER RAI v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-30)
- DR.SHYAM NARAIN UPADHYAY v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-30)
- Dr. Jai Prakash Narayan Jha v. The State Of Bihar and Ors — Patna High Court (2015-11-30)
- Dr. Rani Azad v. The Patna University and Ors — Patna High Court (2015-11-30)
- Dr. Samir Kumar Sharma v. The State Of Bihar and Ors — Patna High Court (2015-11-30)
- Alok Kumar Sharma v. The State Of Bihar and Ors — Patna High Court (2015-11-30)
- SHASHIKALA CHOUBEY v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-30)
- M/s Overseas Enterprises and Anr v. The Union Of India and Ors — Patna High Court (2015-11-30)
- SHREE NIWAS UPADHYAY v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-30)
- NAGENDRA NATH PANDEY and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-30)