LexMICHAEL ZOTHANKHUMA, . YARENJUNGLA LONGKUMER
20 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 20 |
Disposal nature
| Disposed Of | 16 |
| Dismissed As infractuous | 2 |
| Allowed | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- SHRI. FULBABU RAY v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2026-02-10)
- SHRI VANTAN MURRY @ VANTHAN LOTHA v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-02-10)
- SHRI TEMJENYAPANG v. THE STATE OF NAGALAND AND ANR. — Gauhati High Court (2026-02-10)
- SMTI. HONGTI KONYAK AND ANR v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-02-10)
- SHRI. KURIPRA VESWU v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2026-02-10)
- SHRI VINATO CHOPHI v. STATE OF NAGALAND — Gauhati High Court (2026-02-10)
- SHRI. FULBABU RAY v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2026-02-10)
- SMTI. TOSHELI v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-11-19)
- SHRI K. HUKATO ZHIMOMI v. STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2025-11-18)
- SHRI KELELO MERO v. STATE OF NAGALAND — Gauhati High Court (2025-11-18)