LexMICHAEL ZOTHANKHUMA, . SANJEEV KUMAR SHARMA
59 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 59 |
Disposal nature
| Disposed Of | 58 |
| Closed | 1 |
Recent judgments
- XXX v. IN RE- THE STATE OF MIZORAM AND 4 ORS — Gauhati High Court (2026-06-01)
- JAGGANATH BARMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-25)
- SATISH RAY (MANDAL) @ SATISH MANDAL @ SATISH CH RAY v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-25)
- HAREN BORAH v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-25)
- SANJIB MAZUMDAR @ BUL AND ANR. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-25)
- HITESH BARMAN v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-25)
- SANJIB MAZUMDAR @ BUL v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-25)
- SUKUR ALI AND ANR v. THE STATE OF ASSAM — Gauhati High Court (2026-05-24)
- JITEN ENGTI AND 3 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-24)
- MD SARIF UDDIN ALIAS SARIFUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2026-05-24)