LexMICHAEL ZOTHANKHUMA, . S.K.MEDHI
37 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 37 |
Disposal nature
| Disposed Of | 9 |
| Dismissed | 9 |
| Allowed | 5 |
| Dismissed As infractuous | 4 |
| Dismissed on withdrawal with liberty to approach again | 3 |
| Dismissed On withdrawal no order for such liberty | 3 |
| Dismissed For default | 2 |
| Closed | 2 |
Recent judgments
- SHRI TARH TATUP v. THE STATE OF A.P. — Gauhati High Court (2020-02-28)
- SHRI HURA MANGHA v. THE STATE OF A.P. — Gauhati High Court (2020-02-28)
- SHRI LINGDUM TAGING v. THE STATE OF A.P. — Gauhati High Court (2020-02-27)
- MR. NABAM BUDH v. THE ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION — Gauhati High Court (2020-02-27)
- SHRI S.D LODA v. THE STATE OF A.P. — Gauhati High Court (2020-02-27)
- SHRI BANDOH NYITAN v. THE STATE OF A.P. — Gauhati High Court (2020-02-27)
- MR. LOBSANG MINTO v. THE STATE OF A.P. — Gauhati High Court (2020-02-25)
- SHRI TADAR TANG v. THE STATE OF A.P. — Gauhati High Court (2020-02-25)
- MR. TASHI NORBU v. THE STATE OF A.P. — Gauhati High Court (2020-02-25)
- Jomgum Padu v. THE STATE OF AP — Gauhati High Court (2020-02-24)