MICHAEL ZOTHANKHUMA, . RAJESH MAZUMDAR

30 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SAHABUDDIN ALOM AND 2 ORS v. THE STATE OF ASSAM — Gauhati High Court (2026-05-19)
• MOKLISH AHMED BARBHUIYA v. STATE OF ASSAM — Gauhati High Court (2026-05-18)
• JAFOR ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-17)
• MD SAMAD ALI @ MANIK @ SAMAD ALI AND ANR. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-07)
• ANIL BHARALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-07)
• ASHABUL HUSSAIN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-07)
• MINNATULLA MAZUMDER ALIAS NINNATULLA MAZUMDER v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2026-05-07)
• GANESH MAHATO v. THE STATE OF ASSAM — Gauhati High Court (2026-05-07)
• MD NUR ALOM AZAD v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-05-07)
• MODON URANG v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-07)