MICHAEL ZOTHANKHUMA, . N. UNNI KRISHNAN NAIR

62 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• PRAMOD MEDHI v. PRATIVA PATOWARY AND 9 ORS — Gauhati High Court (2026-04-06)
• PRAMOD MEDHI v. PRATIVA PATOWARY AND 9 ORS — Gauhati High Court (2026-04-06)
• SURAJ PRASAD v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-12-18)
• MACHI CHARAN HERE v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-12-18)
• SULEMAN BARBHAIYA v. THE STATE OF ASSAM — Gauhati High Court (2025-12-18)
• ABDUL MATLIB v. THE STATE OF ASSAM — Gauhati High Court (2025-12-18)
• XXXXXXXX v. XXXXXXXX — Gauhati High Court (2025-12-17)
• MD ASURUDDIN ALIAS ASURUDDIN ALI v. THE STATE OF ASSAM — Gauhati High Court (2025-12-17)
• NAREN DEKA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-12-17)
• MD ASURUDDIN ALIAS ASURUDDIN ALI v. THE STATE OF ASSAM — Gauhati High Court (2025-12-17)