LexMICHAEL ZOTHANKHUMA, . MRIDUL KUMAR KALITA
41 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 41 |
Disposal nature
| Disposed Of | 28 |
| Dismissed | 8 |
| Allowed | 3 |
| Closed | 1 |
| Rejected | 1 |
Recent judgments
- SRI HEMEN GOGOI v. THE STATE OF ASSAM — Gauhati High Court (2023-08-24)
- MUHI HANDIQUE v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2023-08-24)
- SMT. DIPANJALI BORGOHAIN AND 2 ORS. v. THE STATE OF ASSAM — Gauhati High Court (2023-08-24)
- ANANDA KARMAKAR v. THE STATE OF ASSAM — Gauhati High Court (2023-06-28)
- AMIR HASAN @ AMIR HASEM AND 4 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2023-06-28)
- MD. AMIR HASAN @ AMIR HASEM AND 4 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2023-06-28)
- REJINA KARMAKAR v. THE STATE OF ASSAM — Gauhati High Court (2023-06-28)
- XXXXXXXX v. XXXXXXXX — Gauhati High Court (2023-06-27)
- SRI BHANDAL ORANG v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2023-06-23)
- SIRLU ORANG AND 3 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2023-06-23)