MICHAEL ZOTHANKHUMA, . MITALI THAKURIA

104 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• MD. ABUL KALAM AND 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-12-09)
• MADHURJYA HAZARIKA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-12-09)
• MADHURJYA HAZARIKA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-12-09)
• TAHER ALI @ TAHER ALI AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-11-27)
• MD. TAHER ALI @ TAHER ALI AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-11-27)
• SHYAMA PRASAD GOSWAMI @ SEMA AND ANR. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-11-26)
• WASIM AKRAM @ RAJ @ WASIM KHAN v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-11-25)
• MANORANJAN PATHAK v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-11-25)
• BISHNU KISHKO v. THE STTE OF ASSAM — Gauhati High Court (2025-11-24)
• SRI HITESWAR SARMAH v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2025-11-23)