MICHAEL ZOTHANKHUMA, . MIR ALFAZ ALI

28 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• PHOBING GYATI (EX-SYSTEM ANALYST) v. THE GAUHATI HIGH COURT, ITANAGAR PERMANENT BENCH AND ANR. — Gauhati High Court (2021-03-23)
• KIME BOBBY v. THE GAUHATI HIGH COURT AND ANR. — Gauhati High Court (2021-03-23)
• SOHRAB KHAN v. THE UNION OF INDIA AND ANR — Gauhati High Court (2020-11-27)
• ABDUL KARIM @ GATU v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-11-27)
• SRI ABDUL KHALIQUE AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-11-26)
• HOREN GOHAIN v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2020-11-25)
• SRI SWAPAN DEB v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-11-25)
• SUMAN BISWAS @ SUMANTA BISWAS v. THE STATE OF ARUNACHAL PRADESH AND ANR — Gauhati High Court (2020-11-25)
• MD. ABUL KALAM AND 2 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-11-25)
• SRI MONESWAR DAS v. MRS. NILIMA DAS AND ANR — Gauhati High Court (2020-11-24)