MICHAEL ZOTHANKHUMA, . MANISH CHOUDHURY

24 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• THE UNION OF INDIA AND 2 ORS v. ANIE PAIRA AND 2 ORS — Gauhati High Court (2019-11-07)
• THE NAGALAND PUBLIC SERVICE COMMISSION v. C.N MOE AND 4 ORS. — Gauhati High Court (2019-11-07)
• THE UNION OF INDIA v. ANIE PAIRA — Gauhati High Court (2019-11-06)
• KEVIYIEBEI AND 2 ORS v. AILONG PHOM AND 5 ORS — Gauhati High Court (2019-11-05)
• TEMSUMAR AND 3 ORS v. THE STATE OF NAGALAND AND 11 ORS — Gauhati High Court (2019-11-05)
• RIKUMKABA v. THE STATE OF NAGALAND — Gauhati High Court (2019-11-05)
• KEVIYIEBEI AND 2 ORS v. AILONG PHOM AND 5 ORS — Gauhati High Court (2019-11-05)
• TEMSUMAR AND 3 ORS v. THE STATE OF NAGALAND AND 11 ORS — Gauhati High Court (2019-11-05)
• T. HAMPHAI v. C. THANGPONG AND 2 ORS. — Gauhati High Court (2019-11-05)
• TEMSUMAR AND 3 ORS v. THE STATE OF NAGALAND AND 11 ORS — Gauhati High Court (2019-11-05)