MICHAEL ZOTHANKHUMA, . MALASRI NANDI

155 recorded High Court judgment(s) · 2023–2024

Courts

Gauhati High Court

155

Disposed Of	130
Dismissed	15
Allowed	3
Closed	2
Rejected	2
Dismissed As infractuous	1
Dismissed on withdrawal with liberty to approach again	1
Disposed On Motion date after hearing the both sides	1

NIROD SARMA v. SAFIQUR RAHMAN AND 23 ORS — Gauhati High Court (2024-03-27)
THE GAUHATI HIGH COURT AND 3 ORS v. SAFIQUR RAHMAN AND 20 ORS — Gauhati High Court (2024-03-27)
MUSTT. MONOWARA BEGUM v. MD. MOINUL HAQUE AND 8 ORS — Gauhati High Court (2024-02-01)
MUSTT MONOWARA BEGUM v. MD MOINUL HAQUE AND 8 ORS — Gauhati High Court (2024-02-01)
IZZAT ALI @ EAJJAT ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-01-11)
SAHED ALI AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-01-11)
LAL CHAN ALI @ LALCHNAD ALI AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-01-11)
BABU SAIKIA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-01-11)
DIGANTA DAS v. THE STATE OF ASSAM AND ANR . — Gauhati High Court (2024-01-11)
AJAY DAS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2024-01-11)