MICHAEL ZOTHANKHUMA

6,623 recorded High Court judgment(s) · 2017–2026

Courts

Gauhati High Court

6623

Disposed Of	5077
Dismissed	678
Dismissed on withdrawal with liberty to approach again	218
Closed	215
Allowed	203
Dismissed As infractuous	78
Dismissed On withdrawal no order for such liberty	71
Dismissed For Non-prosecution	42

M/s. Global Entrade v. The Directorate of Enforcement and Anr. — Gauhati High Court (2026-06-04)
Sh.Sukur Ali v. The State of Mizoram — Gauhati High Court (2026-06-04)
Sh. Ngurdailova and 2 Ors. v. The State of Mizoram r/b the Secretary to the Govt. of Mizoram and 4 Ors. — Gauhati High Court (2026-06-03)
H. Liandawla and 81 Ors. v. Union of India and 8 Ors. — Gauhati High Court (2026-06-03)
Sh. Abul Hussein Barbhuiya v. State of Mizoram and 3 Ors. — Gauhati High Court (2026-06-03)
National Highways and Infrastructure Development Corporation Ltd. (NHIDCL) and Anr. v. Sh. B. Pazawna and Anr. — Gauhati High Court (2026-06-02)
National Highways and Infrastructure Development Corporation Limited (NHIDCL) and Anr. v. Sh. Lalpeka and Ors — Gauhati High Court (2026-06-02)
The National Institute of Technology v. Dr. Bijayananda Mohanty — Gauhati High Court (2026-06-01)
Sh Lallawmawma v. Smt Liankimi and 2 Ors. — Gauhati High Court (2026-06-01)
Sh. Lalrinchhana and 3 Ors. v. The Union of India and 5 Ors. — Gauhati High Court (2026-06-01)