MICHAEL ZOTHANKHUMA, . ANJAN MONI KALITA

92 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ANTA MUNDA @ ANANTA v. STATE OF ASSAM — Gauhati High Court (2025-09-25)
• BANDHANA KANDULANA AND ANR. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-09-25)
• AWADESH CHOUHAN AND 2 ORS. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-09-25)
• BANDHANA KANDULANA AND ANR. v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-09-25)
• BIJAY PRASAD SAHU @ B P SAHU v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-09-24)
• THANGMINLEN MATE @ LENIN MATE v. NATIONAL INVETIGATION AGENCY (NIA) — Gauhati High Court (2025-09-24)
• RAVI KUMAR BHOWEL v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-09-24)
• RABBANI ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-09-24)
• RAVI KUMAR BHOWEL v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-09-24)
• THE STATE BANK OF INDIA v. SMTI. USHA CHAKRABORTY — Gauhati High Court (2025-09-23)