MICHAEL ZOTHANKHUMA

77 recorded High Court judgment(s) · 2019–2026

Courts

Gauhati High Court

Disposed Of	53
Dismissed on withdrawal with liberty to approach again	8
Dismissed	7
Allowed	4
Dismissed As infractuous	3
Dismissed On withdrawal no order for such liberty	1
Closed	1

SMTI. RUGUOMENUO AND 83 ORS v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2026-02-26)
STATE OF NAGALAND AND 6 ORS v. ZUPENO LOTHA AND ANR — Gauhati High Court (2026-02-11)
N.H. POWER PRODUCTS v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-02-11)
M/S L.L. ELECTRICALS v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-02-11)
SHRI VIHOSHE KINI v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-02-11)
MRS. AKANGLA NAGI ( NEE LONGKUMER) v. MR. DIEVIZO NAGI AND ANR — Gauhati High Court (2026-02-10)
SHRI M LONGNYU KONYAK v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-11-20)
SHRI TSACHOMONG v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-11-20)
SHRI YANGCHOPI v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-11-20)
SHRI B HOPUNG v. STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2025-11-19)