MICHAEL ZOTHANKHUMA

54 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

Disposed Of	20
Dismissed	17
Allowed	13
Dismissed on withdrawal with liberty to approach again	2
Dismissed As infractuous	1
WITHDRAWN	1

Sh. P. Lalhmachhuana v. The State of Mizoram and Anr. — Gauhati High Court (2026-03-01)
Sh. Malsawmkima v. State of Mizoram and Anr. — Gauhati High Court (2026-02-26)
The Mizoram Cooperative Apex Bank Ltd. and Anr. v. Smt Zirkungi and 2 Ors. — Gauhati High Court (2025-11-03)
The Mizoram Cooperative Apex Bank Ltd. and Anr. v. Smt Zosangzuali and 6 Ors. — Gauhati High Court (2025-11-03)
Sh. H. Laldintluanga and 216 Ors. v. The State of Mizoram and 5 Ors. — Gauhati High Court (2025-11-03)
J Lalchungnunga and 10 others v. The State of Mizoram r/b the Chief Secretary to the Govt. of Mizoram and 43 others. — Gauhati High Court (2025-11-02)
The Executive Secretary i/c Land Revenue and Settlement Dept. MADC and Anr. v. Sh B.Johnson and 10 Ors. — Gauhati High Court (2025-11-02)
State of Mizoram and 2 Ors. v. Sh H.K.Remliana and 23 Ors. — Gauhati High Court (2025-11-02)
Sh. Joseph Lalhmangaiha v. State of Mizoram and Anr. — Gauhati High Court (2025-11-02)
M/S PHEROS STRUCTURAL PVT. AND ANR v. THE ASSAM INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND 2 ORS — Gauhati High Court (2025-09-24)