LexMICHAEL ZOTHANKHUMA
40 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 40 |
Disposal nature
| Disposed Of | 15 |
| Dismissed | 10 |
| Dismissed on withdrawal with liberty to approach again | 8 |
| Allowed | 3 |
| Closed | 2 |
| Dismissed On withdrawal no order for such liberty | 2 |
Recent judgments
- THE STATE OF AP v. MIHIN LALING — Gauhati High Court (2020-07-01)
- THE STATE OF AP v. Mihin Laliing — Gauhati High Court (2020-07-01)
- SMTI RAHMONI DAS v. THE STATE OF A.P. — Gauhati High Court (2020-02-28)
- SMTI RASHMONI DAS v. THE STATE OF A.P. — Gauhati High Court (2020-02-28)
- SHRI HOGGAM BOGO v. THE STATE OF A.P. — Gauhati High Court (2020-02-24)
- Tabuk Mibang v. THE STATE OF AP — Gauhati High Court (2020-02-24)
- THE STATE OF AP v. SHRI SANGHA TAGIK — Gauhati High Court (2020-02-24)
- SHRI MARTU RUYI v. THE STATE OF A.P. — Gauhati High Court (2020-02-24)
- Tai Tache v. THE STATE OF AP — Gauhati High Court (2020-02-19)
- Lindung Pacha v. THE STATE OF AP — Gauhati High Court (2020-02-19)