MEHTAB S. GILL,. L.N. MITTAL

35 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• LAKHA SINGH ETC. v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-19)
• HARBHINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-03-17)
• TEJ PAL v. HARBHINDER SINGH — Punjab & Haryana High Court (2009-03-17)
• ROOP CHAND ETC. v. STATE OF HY. — Punjab & Haryana High Court (2009-03-16)
• BALJIT SINGH ETC. v. STATE OF PB. — Punjab & Haryana High Court (2009-03-09)
• JARNAIL SINGH ETC. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2009-03-09)
• GURMIT v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-09)
• ARUN v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-05)
• AVTAR SINGH AND ANR. v. STATE OF PB. — Punjab & Haryana High Court (2009-03-05)
• ASHOK KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-05)