LexMEHTAB S. GILL,. JITENDRA CHAUHAN
22 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 22 |
Disposal nature
| DISMISSED | 11 |
| DISPOSED OF | 8 |
| ALLOWED | 3 |
Recent judgments
- AFSEEL ETC. v. STATE OF HARYANA — Punjab & Haryana High Court (2012-07-09)
- GULAB SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-09-09)
- STATE OF PUNJAB v. RAM BAHADUR — Punjab & Haryana High Court (2009-09-02)
- ANUP SINGH v. STAT E OF PUNJAB — Punjab & Haryana High Court (2009-08-28)
- SURINDERPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-08-26)
- BALJINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-08-21)
- STATE OF HARYANA v. AMRIK SINGH — Punjab & Haryana High Court (2009-08-19)
- STATE OF HARYANA v. NASEEB KHAN — Punjab & Haryana High Court (2009-08-12)
- GULAB SINGH v. RAM CHAND SINGH — Punjab & Haryana High Court (2009-08-05)
- STATE OF PUNJAB v. DARBARA SINGH — Punjab & Haryana High Court (2009-07-30)