MEHTAB S. GILL, DAYA CHAUDHARY

34 recorded High Court judgment(s) · 2000–2009

Courts

Disposal nature

Recent judgments

• SEEBO v. UMARDIN AND ORS. — Punjab & Haryana High Court (2009-08-06)
• STATE OF PUNJAB v. GURJANT SINGH — Punjab & Haryana High Court (2009-05-26)
• STATE OF PUNJAB v. JAGDISH KAUR ETC. — Punjab & Haryana High Court (2009-05-25)
• STATE OF HARYANA v. SURENDER SINGH — Punjab & Haryana High Court (2009-05-21)
• VIJAY KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2009-05-19)
• VED PARKASH v. ST OF PB — Punjab & Haryana High Court (2009-05-18)
• GURMIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-05-14)
• MUNISH KUMAR ETC. v. THE STATE OF PUNJAB — Punjab & Haryana High Court (2009-05-14)
• RAGHBIR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-05-05)
• BIMLA W/O RAM PAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-05-01)